Court News
Allahabad HC: Religious Congregations on Private Land Must Follow State Rules
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Court News
Supreme Court Halts Guruvayoor Devaswom Recruitment: Constitutionality of Kerala Devaswom Board Act Under Review
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Court News
Justice G.R. Swaminathan: The Madras High Court Judge Whose Orders Sparked a National Debate
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Court News
Bombay High Court Rules Loudspeakers Not Essential to Practising Religion, Upholds Right to Peace
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