Court News
Calling a Job ‘Contractual’ Isn’t Enough: Delhi HC Upholds Paramedic’s Illegal Termination, Awards ₹8 Lakh Instead of Reinstatement
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5 articles
Court News
Chelmsford Club Must Reinstate Union Leader Barman: Delhi HC Upholds Labour Court Award, Club Held an ‘Industry’
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Court News
Resigned, Took the Certificates, Joined Another Job, Then Sought Reinstatement Twice: Supreme Court Says ‘He Cannot Have His Cake and Eat It Too’
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Court News
Dismissed on Conviction, Acquitted on Appeal: Himachal High Court Orders Reinstatement of Head Constable With 50% Back Wages
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Court News
Dismissed After Acquittal? Rajasthan High Court Awards Back Wages to Constable for the Gap
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