Court News
Seven Years Done, Regularisation Due: Jammu and Kashmir and Ladakh High Court Upholds Jail Daily Wager’s Regularisation From 2008 With Old Pension Benefits
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
regularisationClear topic ×
12 articles
Court News
Claimed GPF Only After Retiring on CPF: Supreme Court Says Professor’s 2012 Regularisation Does Not Relate Back to 1984
Read article ↗
Court News
Contract Engineers Can’t Block Regular Recruitment: MP High Court Upholds 20% Quota and Age Relaxation, Says No Vested Right to Regularisation
Read article ↗
Court News
Worked on Muster Roll Since the 1990s, Regularised in 2004: Delhi High Court Says Old Pension Scheme, Not NPS, Applies to Two Retired DUSIB Staff
Read article ↗
Court News
Light Boys and Studio Boys Since the 2000s: Bombay High Court Says FTII Was Their Real Employer, Orders It to Take Seven Workers Back as Regular Staff
Read article ↗
Court News
Regularisation Is Not a ‘Fresh Appointment’: Patna HC Counts Jail Dressers’ Service From the 1980s, Grants Old Pension Scheme
Read article ↗
Court News
Sweepers, Messengers and Drivers of Odisha Grameen Bank Win: Orissa High Court Orders Regularisation Scheme Within Four Months
Read article ↗
Court News
31 Years as a Work-Charged Mechanic, Retired With No Pension: Orissa High Court Orders Notional Regularisation and Pension Within Three Months
Read article ↗
Court News
18 Years as a Daily-Wage Watchman: Supreme Court Says Regularisation Runs From Completion of 10 Years
Read article ↗
Court News
Two Orders, One Building: Supreme Court Halts Chennai Demolition Until Regularisation Question Is Decided
Read article ↗
Court News
Years on Daily Wage Still Count: Supreme Court Says Pre-Regularisation Service Cannot Be Wiped Off for Pension
Read article ↗
Court News
Supreme Court Ruling: Pre-Regularisation Service Counts for Pension
Read article ↗