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2 articles

No Evidence, No Reopening: Apex Court Protects Non-Resident GE Firms

Court News

No Evidence, No Reopening: Apex Court Protects Non-Resident GE Firms

21 Apr 2026Read article ↗

Gujarat High Court Rules Faceless Scheme Not Applicable to Section 148 Notices

Court News

Gujarat High Court Rules Faceless Scheme Not Applicable to Section 148 Notices

10 Dec 2025Read article ↗