Court News
Supreme Court Declares Reassessment Notices Beyond Six-Year Limit Invalid
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
reassessment noticeClear topic ×
4 articles
Court News
Delhi High Court Quashes ₹50 Crore Tax Reassessment Against MakeMyTrip Over Vague Section 148A Notices
Read article ↗
Court News
Delhi ITAT Rules in Favor of UAE Taxpayer: No Income Escapement When TDS Already Deducted on ₹4 Crore Income
Read article ↗
Court News
Delhi High Court Declares Reassessment Notice Time-Barred: Portal Glitch Cannot Extend Limitation Period
Read article ↗