THE COURTKUTCHEHRY BLOG

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3 articles

Supreme Court Protects Auction Purchasers: No Need to Prove Delivery of Possession

Court News

Supreme Court Protects Auction Purchasers: No Need to Prove Delivery of Possession

13 Mar 2026Read article ↗

Supreme Court: Homebuyers Cannot Switch from RERA to Consumer Forum

Court News

Supreme Court: Homebuyers Cannot Switch from RERA to Consumer Forum

9 Mar 2026Read article ↗

NCDRC Orders Vatika Limited to Refund ₹1.21 Crore with 12% Interest Over Gurgaon Plot Delay

Court News

NCDRC Orders Vatika Limited to Refund ₹1.21 Crore with 12% Interest Over Gurgaon Plot Delay

22 Feb 2026Read article ↗