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2 articles

Bombay HC Quashes Rape Case: Addressing False FIRs and Legal Misuse

Court News

Bombay HC Quashes Rape Case: Addressing False FIRs and Legal Misuse

24 Jun 2026Read article ↗

Supreme Court Allows Amicable Settlement in Rape Case on False Promise of Marriage, Sparks Legal Debate

Court News

Supreme Court Allows Amicable Settlement in Rape Case on False Promise of Marriage, Sparks Legal Debate

6 Nov 2025Read article ↗