Court News
Lost Her Leg After a Fall From a Moving Train, Ticket Not Found: Delhi High Court Revives Railway Compensation Claim, Says Negligence Is Not ‘Self-Inflicted Injury’
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4 articles
Court News
Body Found on the Tracks, No Ticket Recovered: Delhi HC Says Railway Claimants Need Not ’Reconstruct Every Detail’, Revives 60-Year-Old Passenger’s Death Claim
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Court News
Train Stopped at a Signal, Family Got Off, She Fell: Calcutta High Court Says Negligence Is No Bar, Awards Railway Compensation
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Court News
Supreme Court: Railways Must Pay Compensation Even If Passenger Boarded Wrong Train
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