Court News
Sale Deed Makes Buyer Owner: P&H High Court Clears Path to Direct Possession
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5 articles
Court News
Supreme Court Affirms Sale Deed as Conclusive Proof of Property Ownership in Rajeev Gupta vs. Prashant Garg Case
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Court News
Supreme Court in Samiullah vs. State of Bihar Rules Mutation Does Not Confer Property Ownership
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Court News
Delhi High Court: Unregistered Sale Agreements and GPA Do Not Confer Property Ownership
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Court News
Registry Alone No Longer Equals Ownership: New 2025 Land Rules Make Mutation Mandatory
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