Court News
Speech at ‘Jail Bharo’ Protest: Tripura High Court Refuses to Quash FIR Against Former CM Manik Sarkar, Says Free Speech ‘Comes With Responsibility’
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Court News
Hate Speech FIRs: Supreme Court Removes Sanction Barrier
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Court News
Bombay High Court Hears UK Doctor’s Plea Against FIR Over Posts on PM Modi; Mumbai Police Defends Action
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Court News
Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’
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Court News
Supreme Court Refuses to Quash FIR Over Tweet Against PM Modi
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