THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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3 articles

Fix the Foundation First: India’s Land Titles Need Reform Before Blockchain Dreams

Court News

Fix the Foundation First: India’s Land Titles Need Reform Before Blockchain Dreams

3 May 2026Read article ↗

India’s NCLTs Face 10-Year Backlog: Why Case Pendency Is Rising and How Delays Hurt Corporate Resolution

Court News

India’s NCLTs Face 10-Year Backlog: Why Case Pendency Is Rising and How Delays Hurt Corporate Resolution

31 Jan 2026Read article ↗

Budget 2026 Must Fix Harsh Penalties and Faceless Appeals in India’s New Tax Law

Court News

Budget 2026 Must Fix Harsh Penalties and Faceless Appeals in India’s New Tax Law

8 Jan 2026Read article ↗