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28 articles

Part-Time Since 1997, Regularised in 2019–2023: Punjab and Haryana High Court Says Earlier Service Counts, Grants Old Pension Scheme

Court News

Part-Time Since 1997, Regularised in 2019–2023: Punjab and Haryana High Court Says Earlier Service Counts, Grants Old Pension Scheme

10 Nov 2026Read article ↗

Divorced in 1995 by Khula, Decree Only in 2025: CAT Mumbai Says Railway Employee’s Daughter Is Entitled to Family Pension, Orders Revised PPO With Arrears

Court News

Divorced in 1995 by Khula, Decree Only in 2025: CAT Mumbai Says Railway Employee’s Daughter Is Entitled to Family Pension, Orders Revised PPO With Arrears

9 Nov 2026Read article ↗

Inflation Hits Pensioners Equally: Supreme Court Holds KSRTC’s Lower Dearness Relief Hike for Retired Staff Arbitrary

Court News

Inflation Hits Pensioners Equally: Supreme Court Holds KSRTC’s Lower Dearness Relief Hike for Retired Staff Arbitrary

9 Nov 2026Read article ↗

Judged by the Wrong Yardstick: Supreme Court Grants Pension to IAF Short Service Officers Denied Permanent Commission in 2019–2021

Court News

Judged by the Wrong Yardstick: Supreme Court Grants Pension to IAF Short Service Officers Denied Permanent Commission in 2019–2021

9 Nov 2026Read article ↗

Decades as Postal Night Guards, Never Regularised: Supreme Court Says Temporary Status Casual Labourers Still Get Pension

Court News

Decades as Postal Night Guards, Never Regularised: Supreme Court Says Temporary Status Casual Labourers Still Get Pension

9 Nov 2026Read article ↗

Claimed GPF Only After Retiring on CPF: Supreme Court Says Professor’s 2012 Regularisation Does Not Relate Back to 1984

Court News

Claimed GPF Only After Retiring on CPF: Supreme Court Says Professor’s 2012 Regularisation Does Not Relate Back to 1984

7 Nov 2026Read article ↗

Charged in 2004 for Asking to Form a Police Association: Madras High Court Quashes Proceedings, Orders Retired Policeman’s Pension Dues in 12 Weeks

Court News

Charged in 2004 for Asking to Form a Police Association: Madras High Court Quashes Proceedings, Orders Retired Policeman’s Pension Dues in 12 Weeks

6 Nov 2026Read article ↗

A Retired General Chaired the State PSC With His Army Pension Deducted From Pay: Supreme Court Upholds Uttarakhand Rule, Reverses High Court

Court News

A Retired General Chaired the State PSC With His Army Pension Deducted From Pay: Supreme Court Upholds Uttarakhand Rule, Reverses High Court

5 Nov 2026Read article ↗

Worked on Muster Roll Since the 1990s, Regularised in 2004: Delhi High Court Says Old Pension Scheme, Not NPS, Applies to Two Retired DUSIB Staff

Court News

Worked on Muster Roll Since the 1990s, Regularised in 2004: Delhi High Court Says Old Pension Scheme, Not NPS, Applies to Two Retired DUSIB Staff

2 Nov 2026Read article ↗

Regularisation Is Not a ‘Fresh Appointment’: Patna HC Counts Jail Dressers’ Service From the 1980s, Grants Old Pension Scheme

Court News

Regularisation Is Not a ‘Fresh Appointment’: Patna HC Counts Jail Dressers’ Service From the 1980s, Grants Old Pension Scheme

2 Nov 2026Read article ↗

Bank’s 11-Year Pension Error Can’t Be Recovered From a 94-Year-Old Widow: Patna HC Dismisses SBI’s Appeal

Court News

Bank’s 11-Year Pension Error Can’t Be Recovered From a 94-Year-Old Widow: Patna HC Dismisses SBI’s Appeal

2 Nov 2026Read article ↗

Retired Clerk’s Gratuity Withheld Over Employees’ Co-op Society Case: Gujarat High Court Orders Release, Says Pending FIR Is No Blanket Ground

Court News

Retired Clerk’s Gratuity Withheld Over Employees’ Co-op Society Case: Gujarat High Court Orders Release, Says Pending FIR Is No Blanket Ground

2 Nov 2026Read article ↗