Court News
Father Untraceable After Divorce? Chhattisgarh HC Orders Passport for Child Without His Consent
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5 articles
Court News
Two Years ‘On Hold’ Awaiting Police Verification: Madras High Court Orders Passport Office to Decide A.G. Perarivalan’s Application in Four Weeks
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Court News
An FIR Without Cognizance Is No Bar: Gujarat High Court Orders Passport Renewal for Accused on Bail, but He Needs Court Permission to Fly
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Court News
Child’s Passport Applied Without Father’s Name: Telangana High Court Drops Cheating Charges Against Mother but Lets Passports Act Case Go On
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Key Wills Judgement
Delhi High Court Restores Writ Petition in Passport Impounding Case
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