Court News
‘HOT MIX’ Belongs to Shah Namkeen for Now: Delhi HC Bars Jabsons From Selling Namkeen Under the Name
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
passing offClear topic ×
7 articles
Court News
‘Saurashtra Aaj Tak’ Must Change Its Name: Supreme Court Upholds Passing-Off Finding
Read article ↗
Court News
Allahabad HC Draws the Line: Lok Adalats Cannot Grant Divorce Decrees
Read article ↗
Court News
Delhi High Court Cracks Down on FMCG Counterfeiting: Permanent Injunction for HUL & P&G
Read article ↗
Court News
Delhi High Court Protects ‘Moneycontrol’ Trademark: How IPR Laws Shield Against Misuse
Read article ↗
Court News
Delhi High Court Awards ₹15 Lakh to Tommy Hilfiger in Trademark Case Against Kolkata Trader Selling Fake Products
Read article ↗
Court News
Delhi High Court Protects ITC’s Iconic ‘Bukhara’ Trademark: Hotel Bukhara Inn Barred from Using Name
Read article ↗