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2 articles

‘Other Cases’ and a Fear He May Run Are Not Enough: Punjab and Haryana High Court Grants 8 Weeks’ Parole to NDPS Convict, Sets Aside DM’s Refusal

Court News

‘Other Cases’ and a Fear He May Run Are Not Enough: Punjab and Haryana High Court Grants 8 Weeks’ Parole to NDPS Convict, Sets Aside DM’s Refusal

7 Nov 2026Read article ↗

Sentenced to Life Without Parole, He Asked for 8 Weeks Out to Look After His Sister: Punjab & Haryana HC Says Get the Sentence Condition Modified First

Court News

Sentenced to Life Without Parole, He Asked for 8 Weeks Out to Look After His Sister: Punjab & Haryana HC Says Get the Sentence Condition Modified First

30 Oct 2026Read article ↗