Court News
Hammering Next Door at 68 dB: NGT Orders Chandannagar Workshop to Soundproof, Seal Gaps and Stop Work After 7 PM
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5 articles
Court News
Construction Noise in Mumbai ‘Cannot Be Paper Compliance’: Bombay High Court Makes Developer Give Undertaking or Stop Work
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Court News
Noise Permission Is Not a Liquor Ban: Allahabad High Court Strikes Down Police Condition Barring Alcohol at Lucknow Concert, Leaves Bar Licence to Excise
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Court News
Bars Can Stay Open Till 3 AM, but the Music Must Obey Noise Rules: Kerala High Court Quashes Kochi Police Curbs on a Five-Star Bar Hotel
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Court News
Karnataka High Court Suggests Community Service for Rash Lamborghini Driver in Bengaluru
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