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2 articles

Minors Lose Property Rights if Guardian’s Sale Not Challenged in Time: Allahabad HC

Court News

Minors Lose Property Rights if Guardian’s Sale Not Challenged in Time: Allahabad HC

26 Apr 2026Read article ↗

Allahabad High Court Rules: No Guardian Needed for Hindu Minor’s Share in Joint Family Property

Court News

Allahabad High Court Rules: No Guardian Needed for Hindu Minor’s Share in Joint Family Property

3 Apr 2026Read article ↗