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2 articles

Wife’s Earlier Marriage Was Still Subsisting: Gujarat High Court Quashes 498A and Bigamy FIR Against Mother-in-Law

Court News

Wife’s Earlier Marriage Was Still Subsisting: Gujarat High Court Quashes 498A and Bigamy FIR Against Mother-in-Law

29 Oct 2026Read article ↗

Filing an FIR Is Not Instigation: Supreme Court Quashes Abetment Case Against Wife's Parents and Brother

Court News

Filing an FIR Is Not Instigation: Supreme Court Quashes Abetment Case Against Wife's Parents and Brother

19 Oct 2026Read article ↗