THE COURTKUTCHEHRY BLOG

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4 articles

High Court Halts Arya Samaj Marriages Over Age Verification Issues

Court News

High Court Halts Arya Samaj Marriages Over Age Verification Issues

7 Aug 2026Read article ↗

SC Declares Persistent Refusal of Intimacy as Mental Cruelty: Divorce Granted

Court News

SC Declares Persistent Refusal of Intimacy as Mental Cruelty: Divorce Granted

8 Jun 2026Read article ↗

SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments

Court News

SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments

1 Jun 2026Read article ↗

False Allegations of Impotency Are Mental Cruelty: Jharkhand HC Divorce Ruling

Court News

False Allegations of Impotency Are Mental Cruelty: Jharkhand HC Divorce Ruling

20 Mar 2026Read article ↗