THE COURTKUTCHEHRY BLOG

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2 articles

No Child Should Be in an Adult Jail: Gauhati High Court Orders Every Juvenile Justice Board in Assam to Inspect Jails by 31 October and Move Children Out

Court News

No Child Should Be in an Adult Jail: Gauhati High Court Orders Every Juvenile Justice Board in Assam to Inspect Jails by 31 October and Move Children Out

30 Oct 2026Read article ↗

Delhi High Court Issues Guidelines to Stop Misuse of Victim Compensation in Sexual Offence Cases

Court News

Delhi High Court Issues Guidelines to Stop Misuse of Victim Compensation in Sexual Offence Cases

25 Dec 2025Read article ↗