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2 articles

Gujarat High Court Warns Against Blind Use of AI Citations in Adjudication Orders

Court News

Gujarat High Court Warns Against Blind Use of AI Citations in Adjudication Orders

16 Mar 2026Read article ↗

AI Search Revolutionizes Legal Research, but Hallucination Risks Demand Human Oversight

Court News

AI Search Revolutionizes Legal Research, but Hallucination Risks Demand Human Oversight

11 Dec 2025Read article ↗