THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

legal judgment 2025Clear topic ×

3 articles

Madras High Court Orders New PAN After Duplicate Allotment Damages Original Holder’s Credit Score

Court News

Madras High Court Orders New PAN After Duplicate Allotment Damages Original Holder’s Credit Score

3 Dec 2025Read article ↗

Supreme Court: Justice Needs Human Interpretation, Not Mechanical or AI-Based Application of Laws

Court News

Supreme Court: Justice Needs Human Interpretation, Not Mechanical or AI-Based Application of Laws

27 Nov 2025Read article ↗

Punjab & Haryana High Court: Income Tax Reassessment Beyond Four Years Invalid After Section 143(3) Assessment

Court News

Punjab & Haryana High Court: Income Tax Reassessment Beyond Four Years Invalid After Section 143(3) Assessment

13 Nov 2025Read article ↗