THE COURTKUTCHEHRY BLOG

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2 articles

Allahabad High Court Rules: Wife, Not Uncle, Is Closest Legal Heir Under CrPC

Court News

Allahabad High Court Rules: Wife, Not Uncle, Is Closest Legal Heir Under CrPC

31 Dec 2025Read article ↗

ITAT Rules: Salary Arrears of Deceased Cannot Be Taxed on Legal Heir’s Personal Income

Court News

ITAT Rules: Salary Arrears of Deceased Cannot Be Taxed on Legal Heir’s Personal Income

4 Dec 2025Read article ↗