THE COURTKUTCHEHRY BLOG

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2 articles

Supreme Court Informed: BCI Withdraws 3-Year Ban on New Law Colleges

Court News

Supreme Court Informed: BCI Withdraws 3-Year Ban on New Law Colleges

26 Feb 2026Read article ↗

Supreme Court Allows Final-Year Law Students to Take AIBE Twice a Year: Major Relief for Aspiring Lawyers

Court News

Supreme Court Allows Final-Year Law Students to Take AIBE Twice a Year: Major Relief for Aspiring Lawyers

6 Feb 2026Read article ↗