THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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3 articles

Calcutta High Court: Screen Icons & Layouts Eligible for Protection Under Designs Act

Court News

Calcutta High Court: Screen Icons & Layouts Eligible for Protection Under Designs Act

15 Mar 2026Read article ↗

Delhi High Court Rejects Forest Essentials’ Appeal in Trademark Dispute Against Baby Forest

Court News

Delhi High Court Rejects Forest Essentials’ Appeal in Trademark Dispute Against Baby Forest

2 Mar 2026Read article ↗

India Grants First Smell Trademark: Rose-Scented Tyres Make Legal History

Court News

India Grants First Smell Trademark: Rose-Scented Tyres Make Legal History

23 Nov 2025Read article ↗