Court News
GST on JDAs: Developers and Landowners Still Grapple with Complex Rules
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5 articles
Court News
CESTAT Quashes Service Tax Demand Against IBM India: Warranty Reimbursements Not Taxable
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Court News
CESTAT Grants Relief to Berger Paints, Rules Painting Contracts as Works Contract Service
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Court News
High Court Rules: Taxpayers Can Correct Bona Fide Errors in GST Returns Without Penalty
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Court News
Supreme Court Quashes Service Tax Demand on HT Media for Global Speaker Fees
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