Court News
Selling CNG at Petrol Pumps Is Agency, Not Sale: Supreme Court Restores Service Tax Demands on BPCL and HPCL
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7 articles
Court News
Kitting Is Not Manufacture: Supreme Court Rejects Rs 17.86 Crore Excise Demand on Xerox Warehouse Activity
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Court News
No Charge, No Tax: Supreme Court Rejects Service Tax on 33% of Diebold's ATM Turnkey Contracts
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Court News
Taxing Times: Why GST Legal Consultants Are the New Corporate Lifeline
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Court News
Karnataka High Court Rules ISD Mechanism Not Mandatory for Distribution of Common ITC
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Court News
Bombay High Court: No GST on Transfer of Leasehold Rights by State Industrial Development Corporations
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Court News
CESTAT Ruling: Testing & Technical Support Not Intermediary Services, Relief for Wacker Chemie
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