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2 articles

Poor Class 10 Maths Results Are Not Misconduct by Themselves: Rajasthan High Court Quashes Increment Cut on Government Teacher

Court News

Poor Class 10 Maths Results Are Not Misconduct by Themselves: Rajasthan High Court Quashes Increment Cut on Government Teacher

7 Nov 2026Read article ↗

Retiring on 30 June Still Earns the 1 July Increment: Supreme Court Extends Benefit to Gujarat's Long-Serving Daily-Wage Workers

Court News

Retiring on 30 June Still Earns the 1 July Increment: Supreme Court Extends Benefit to Gujarat's Long-Serving Daily-Wage Workers

17 Oct 2026Read article ↗