THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

income tax reassessmentClear topic ×

2 articles

Calcutta High Court Upholds Reopening of Tax Assessments: Dropped Issues Not ‘Change of Opinion

Court News

Calcutta High Court Upholds Reopening of Tax Assessments: Dropped Issues Not ‘Change of Opinion

5 Jan 2026Read article ↗

Global transparency on foreign real estate puts Indian HNIs under tighter tax scrutiny

Court News

Global transparency on foreign real estate puts Indian HNIs under tighter tax scrutiny

21 Dec 2025Read article ↗