THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

husband rightsClear topic ×

2 articles

Andhra Pradesh High Court Rules: Husband Gets No Share in Wife’s Parental Property

Key Wills Judgement

Andhra Pradesh High Court Rules: Husband Gets No Share in Wife’s Parental Property

31 Mar 2026Read article ↗

Allahabad High Court: Wife Cannot Claim Maintenance If Her Family’s Criminal Act Made Husband Incapable of Earning

Court News

Allahabad High Court: Wife Cannot Claim Maintenance If Her Family’s Criminal Act Made Husband Incapable of Earning

25 Jan 2026Read article ↗