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2 articles

Bombay HC Quashes Rape Case: Addressing False FIRs and Legal Misuse

Court News

Bombay HC Quashes Rape Case: Addressing False FIRs and Legal Misuse

24 Jun 2026Read article ↗

Allahabad High Court Orders Mandatory Prosecution for False FIRs, Warns Police of Contempt for Non-Compliance

Court News

Allahabad High Court Orders Mandatory Prosecution for False FIRs, Warns Police of Contempt for Non-Compliance

20 Jan 2026Read article ↗