THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

fake case lawsClear topic ×

2 articles

Bombay High Court Fines Litigant ₹50,000 for Fake AI-Generated Case Laws: Warning Against Unverified Submissions

Court News

Bombay High Court Fines Litigant ₹50,000 for Fake AI-Generated Case Laws: Warning Against Unverified Submissions

20 Jan 2026Read article ↗

Bombay High Court Warns Against Blind Use of AI in Tax Cases

Court News

Bombay High Court Warns Against Blind Use of AI in Tax Cases

5 Nov 2025Read article ↗