THE COURTKUTCHEHRY BLOG

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2 articles

Bombay HC Upholds Senior Citizen’s Right: Son, Daughter-in-Law Ordered to Vacate Mulund Flat

Court News

Bombay HC Upholds Senior Citizen’s Right: Son, Daughter-in-Law Ordered to Vacate Mulund Flat

10 Mar 2026Read article ↗

Chhattisgarh High Court Cancels Gift Deed: Landmark Ruling Protects Senior Citizens’ Right to Care

Court News

Chhattisgarh High Court Cancels Gift Deed: Landmark Ruling Protects Senior Citizens’ Right to Care

30 Jan 2026Read article ↗