Court News
Telangana HC Upholds Strict PG Exam Rules
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
education law IndiaClear topic ×
22 articles
Court News
Rajasthan HC Bars Non-Domiciles from State Quota in NEET-PG
Read article ↗
Court News
Allahabad HC: Public Exam Marks Are Confidential Information
Read article ↗
Court News
Madhya Pradesh High Court Orders Return of Withheld Documents to Doctor Who Quit PG Seat
Read article ↗
Court News
Delhi High Court Orders Expert Panel to Review UGC NET December Exam Amid Answer Key Disputes
Read article ↗
Court News
CCPA Slaps ₹15 Lakh Penalty on Vajirao & Reddy for Misleading UPSC Ads
Read article ↗
Court News
Andhra Pradesh HC: Merit Must Prevail in Teacher Recruitment, Preference Cannot Dilute Quality
Read article ↗
Court News
Madras High Court: Counselling Cannot Be Ordered Beyond Admission Deadline Even if Medical Seats Remain Vacant
Read article ↗
Court News
Jammu & Kashmir High Court Strikes Down Bureaucrat-Led Fee Panel, Calls for Balanced Regulation of Private Schools
Read article ↗
Court News
Delhi High Court: AIIMS Cannot Reject DM Candidate, Residency Can Be Cumulative Across Institutions
Read article ↗
Court News
Supreme Court Orders Uttar Pradesh to Pay Primary Teachers ₹17,000 Monthly, Calls ₹7,000 Salary ‘Bonded Labour’
Read article ↗
Court News
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read article ↗