Court News
Transport Endorsement Had Lapsed, LMV Licence Had Not: Gujarat High Court Holds Insurer Liable for Milk Van Accident, Applies Rambha Devi
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5 articles
Court News
Driver’s Licence Lost in the Accident: Telangana High Court Says Not Producing It Doesn’t Prove He Had None, Insurer Must Pay ₹7.68 Lakh
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Court News
Owner Has No Assets? Insurer Still Pays First: Karnataka High Court Restores ‘Pay and Recover’ for Injured Biker in Unlicensed-Rider Crash
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Court News
Australian Licence, Indian Road: Punjab & Haryana High Court Upholds Insurer’s Right to Recover From Driver
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Court News
Licence Not Renewed on Accident Day? Supreme Court Frees Insurer, Applies ‘Pay and Recover’
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