Court News
₹45,420 in Her Handbag, Salary of ₹65,000: Gujarat High Court Quashes 12-Year-Old Corruption FIR, Says Failing to Explain Cash Is Not an Offence by Itself
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5 articles
Court News
‘500 Grams Is Allowed’ Is Not an Explanation: Supreme Court Says CBDT Gold Limits Don’t Account for Gold in a Disproportionate Assets Case, Revives Prosecution
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Court News
‘Not an Auditor’: Gujarat High Court Refuses to Quash Disproportionate Assets Case Against Retired Deputy Collector, Says Family-Asset and Accounting Disputes Must Go to Trial
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Court News
Assets 51.88% Beyond Income: Supreme Court Upholds Sub-Registrar’s Disproportionate Assets Conviction, Explains Who Must Prove What
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Court News
CBI Books Former ED Officer Vishal Deep and Brother for 231% Excess Assets
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