Court News
Job or ₹5 Lakh, 19 Years After a Beldar’s Death? Punjab and Haryana High Court Says Compassionate Appointment Cannot Be Claimed After the Crisis Is Over
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3 articles
Court News
Waited Nine Years to Chase Unpaid Government Dues? Patna High Court Dismisses Writ on Delay and Laches
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Court News
Rs 1 Crore COVID Ex Gratia: Delhi HC Dismisses NDMC Beldar’s Widow’s Plea Filed Six Years Later, Says a COVID-Era Death Is Not Enough Without Proof of COVID Duty
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