Court News
Seven Years Done, Regularisation Due: Jammu and Kashmir and Ladakh High Court Upholds Jail Daily Wager’s Regularisation From 2008 With Old Pension Benefits
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Court News
Paid ₹6,162 a Month for Forest Watch Duty: Allahabad High Court Upholds Minimum Class IV Pay for Daily Wagers, Fines UP Government ₹1 Lakh
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Court News
Do Sundays Count Towards 240 Days? Gujarat High Court Says Yes for Forest Department Daily Wagers, Orders 1988 GR Benefits With 7th Pay Arrears
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