Court News
Undertrial Strangled in Ajmer High Security Jail While Camera Was Offline: Rajasthan High Court Orders Custodial Death Relief Scheme in 3 Months, CCTV Fixes and a Permanent Monitoring Committee
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4 articles
Court News
‘Discipline, Not Death, in Custody’: Orissa High Court Refuses Bail to Three Policemen, Says a History-Sheeter’s Article 21 Rights Are No Less
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Court News
Picked Up at Midnight, Dead Within Hours: Gauhati High Court Holds 2012 Arrest Illegal and Awards Rs 5 Lakh for Death in Police Custody
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Court News
Death in Custody, a Missing FIR: Supreme Court Hands Chhattisgarh Case to the CBI and Orders Rs 25 Lakh Interim Compensation
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