THE COURTKUTCHEHRY BLOG

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2 articles

Punjab & Haryana High Court Rejects 89-Year-Old’s Plea to Transfer Trial, Warns Against Forum Shopping

Court News

Punjab & Haryana High Court Rejects 89-Year-Old’s Plea to Transfer Trial, Warns Against Forum Shopping

8 Feb 2026Read article ↗

Priya Kapur Files Defamation Case Against Sister-in-Law Amid ₹30,000-Crore Sunjay Kapur Estate Dispute

Court News

Priya Kapur Files Defamation Case Against Sister-in-Law Amid ₹30,000-Crore Sunjay Kapur Estate Dispute

20 Jan 2026Read article ↗