Court News
Fake Law Degree, Hidden Criminal Cases: Supreme Court Cancels Bail and Recommends Mandatory Disclosure of Antecedents in Every Bail Plea
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Court News
Named in a Family-Dispute FIR, Never Charge-Sheeted, Didn’t Know: Rajasthan High Court Orders Appointment of Constable Driver Rejected for ‘Concealment’
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Court News
Delhi High Court: FIR Registration Alone Not Grounds for Election Disclosure, Upholds Manish Sisodia’s 2020 Win
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