THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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2 articles

Delhi High Court Fines Lawyer for Failing to Inform Opposite Counsel

Court News

Delhi High Court Fines Lawyer for Failing to Inform Opposite Counsel

24 Feb 2026Read article ↗

Allahabad High Court Fines Advocate ₹1 Lakh for Poor Drafting and Re-Litigating Settled Case

Court News

Allahabad High Court Fines Advocate ₹1 Lakh for Poor Drafting and Re-Litigating Settled Case

10 Jan 2026Read article ↗