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3 articles

Construction Noise in Mumbai ‘Cannot Be Paper Compliance’: Bombay High Court Makes Developer Give Undertaking or Stop Work

Court News

Construction Noise in Mumbai ‘Cannot Be Paper Compliance’: Bombay High Court Makes Developer Give Undertaking or Stop Work

12 Nov 2026Read article ↗

Not a Signatory, Still a Party: Supreme Court Brings IIM Jammu Into Its Campus Construction Arbitration

Court News

Not a Signatory, Still a Party: Supreme Court Brings IIM Jammu Into Its Campus Construction Arbitration

19 Oct 2026Read article ↗

Extra Excavation for Construction Doesn't Automatically Make Earth a Minor Mineral: Bombay HC Quashes Rs 1.21 Crore Royalty

Court News

Extra Excavation for Construction Doesn't Automatically Make Earth a Minor Mineral: Bombay HC Quashes Rs 1.21 Crore Royalty

8 Oct 2026Read article ↗