THE COURTKUTCHEHRY BLOG

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3 articles

Allahabad HC: Religious Congregations on Private Land Must Follow State Rules

Court News

Allahabad HC: Religious Congregations on Private Land Must Follow State Rules

3 May 2026Read article ↗

Lok Sabha Introduces Transgender Rights Amendment Bill: Self-Identification Clause May Be Removed

Court News

Lok Sabha Introduces Transgender Rights Amendment Bill: Self-Identification Clause May Be Removed

16 Mar 2026Read article ↗

Allahabad High Court Quashes Lucknow Residency Rule for E-Rickshaw Registration, Calls It Arbitrary and Unconstitutional

Court News

Allahabad High Court Quashes Lucknow Residency Rule for E-Rickshaw Registration, Calls It Arbitrary and Unconstitutional

2 Dec 2025Read article ↗