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3 articles

Doctor Hacked Outside Chennai Hospital Over Land Feud: Supreme Court Reverses Acquittal, Restores Convictions and Sentences Nine to Life

Court News

Doctor Hacked Outside Chennai Hospital Over Land Feud: Supreme Court Reverses Acquittal, Restores Convictions and Sentences Nine to Life

10 Nov 2026Read article ↗

42 Years After a Truck Robbery and Double Murder: Supreme Court Upholds Conspiracy Conviction on Approver’s Evidence but Frees Convict After 18 Years (Gopi Chand v. State)

Court News

42 Years After a Truck Robbery and Double Murder: Supreme Court Upholds Conspiracy Conviction on Approver’s Evidence but Frees Convict After 18 Years (Gopi Chand v. State)

28 Oct 2026Read article ↗

Supreme Court Clarifies Legal Boundaries of Call Records in Conspiracy Trials

Court News

Supreme Court Clarifies Legal Boundaries of Call Records in Conspiracy Trials

27 Jul 2026Read article ↗