Court News
Tribunal Took Rs 5,226 a Month; His Tax Return Said More: Rajasthan High Court Raises Widow’s MACT Award From Rs 7.49 Lakh to Rs 18.67 Lakh
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Court News
No Salary Slip, Still Fair Income: Uttarakhand High Court Nearly Triples Compensation for Mason Killed in Bus Accident
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Court News
Adult Children Entitled to Parental Consortium: Supreme Court Awards Rs. 48,400 to Each Claimant in Security Guard’s Accident Death (Sameem Begum v. K. Venkat Swamy)
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