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2 articles

Citizenship by Birth Under Scrutiny: Madras HC Orders Centre to Act on Minor Sons’ Plea

Story

Citizenship by Birth Under Scrutiny: Madras HC Orders Centre to Act on Minor Sons’ Plea

14 Apr 2026Read article ↗

Supreme Court to Decide Citizenship Rights of Children Born to OCI Parents in India

Court News

Supreme Court to Decide Citizenship Rights of Children Born to OCI Parents in India

30 Jan 2026Read article ↗