Court News
‘Epileptic Fit’ Story Falls Apart: Supreme Court Upholds Husband’s Life Sentence for Murder of Wife Nine Months After 1995 Marriage
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13 articles
Court News
‘Last Seen’ Is Not Enough: Uttarakhand HC Acquits Man Serving Life for Murder, Orders Immediate Release
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Court News
Life Sentence Overturned in 2012 Child Kidnap-Murder Case: Bombay High Court Finds ‘Got Up’ Witness, Stock Panch and Unproven Calls
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Court News
No Proof of Who Struck the Fatal Blow: Delhi HC Converts Life Sentence for Murder Into Grievous Hurt Conviction, Orders Release
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Court News
Found to Be a Juvenile 28 Years After a Taxi Driver’s Murder: Supreme Court Upholds Conviction but Wipes Out Life Sentence
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Court News
A Tutored Child Witness and No Forensic Link: Supreme Court Acquits Man of 1989 Wife-and-Son Murder, Restores Trial Court Verdict
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Court News
‘Stage-Managed and Artificial’ Recoveries: Supreme Court Upholds Acquittal in Himachal Double Murder Case, Says Chain of Circumstances Was Incomplete
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Court News
After 16 Years in Jail, Acquitted: Supreme Court Finds Missing Links in Haryana Child-Murder Case Built on Circumstantial Evidence
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Court News
A WhatsApp Message and a Broken Chain: Supreme Court Acquits Man Convicted of Killing His Friend
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Court News
Wife’s Murder Case: Supreme Court Refuses to Disturb Acquittal, Says Prosecution Fell ‘Woefully Short’
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Court News
Body in a Refrigerator, but No Proof: Supreme Court Acquits Last Accused in Telangana Ransom-Murder Case
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Court News
A DNA Match Proves Presence, Not Guilt: Supreme Court Upholds Acquittal in 2011 Double Murder Case
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