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2 articles

1,742 Salt Bags Short, But Booked at Owner’s Risk: Supreme Court Says Railways Liable Only on Proof of Negligence

Court News

1,742 Salt Bags Short, But Booked at Owner’s Risk: Supreme Court Says Railways Liable Only on Proof of Negligence

12 Nov 2026Read article ↗

Lost Medicine Consignment from 1999: Delhi HC Refuses Transporter’s Bid to Reopen NCDRC Decree in Execution

Court News

Lost Medicine Consignment from 1999: Delhi HC Refuses Transporter’s Bid to Reopen NCDRC Decree in Execution

31 Oct 2026Read article ↗