THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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3 articles

Supreme Court: Homebuyers Cannot Switch from RERA to Consumer Forum

Court News

Supreme Court: Homebuyers Cannot Switch from RERA to Consumer Forum

9 Mar 2026Read article ↗

Supreme Court: Consumer Courts Can Grant Compensation Beyond Contract Terms

Court News

Supreme Court: Consumer Courts Can Grant Compensation Beyond Contract Terms

9 Mar 2026Read article ↗

Bombay High Court Bans Sale of Basements and Parking Spaces, Declares Them Common Amenities

Court News

Bombay High Court Bans Sale of Basements and Parking Spaces, Declares Them Common Amenities

7 Feb 2026Read article ↗